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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Shankar Dass vs . Hrtc & Anr. on 19 September, 2022

Bench: Sabina, Sushil Kukreja

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Shankar Dass vs. HRTC & Anr.

CWP No.6529 of 2022 19.09.2022 Present: Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Vir Bahadur Verma, Advocate, for the respondents.

CWP No.6529 of 2022 & CMP No.13127 of 2022 Notice. Mr. Vir Bahadur Verma, learned counsel accepts notice on behalf of the respondent and seeks time to file reply.

List again on 30.09.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 19/09/2022 20:04:10 :::CIS