Himachal Pradesh High Court
Shankar Dass vs . Hrtc & Anr. on 19 September, 2022
Bench: Sabina, Sushil Kukreja
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CWP No.6529 of 2022 19.09.2022 Present: Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Vir Bahadur Verma, Advocate, for the respondents.
CWP No.6529 of 2022 & CMP No.13127 of 2022 Notice. Mr. Vir Bahadur Verma, learned counsel accepts notice on behalf of the respondent and seeks time to file reply.
List again on 30.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th September, 2022 (reena) ::: Downloaded on - 19/09/2022 20:04:10 :::CIS