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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(2)(a) in The Orissa Ayurvedic Medicine Act, 1960

(a)the manner and the form in which, and the period within which, such persons shall make applications for entry of their names in the list and the lee which shall accompany such applications;