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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Haryana - Subsection

Section 43(3) in Faridabad Complex (Regulation and Development) Act, 1971

(3)Every owner of site or building shall comply with the rules made under sub-section (2) and shall as expeditiously as possible erect any building or take such other steps as may be necessary to comply with such rules.