Rajasthan High Court - Jaipur
I F Ci Ltd vs O L on 28 October, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Company Appeal No.2/2008 & S.B. Company Application No.16/2007 & S.B. Company Application No.21/2007 Date Of Order :: 28/10/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. J.K. Singhi, for appellant in CoA-2/08. Mr. G.K. Garg, for Official Liquidator. Detailed order has been passed today while disposing of company application-155/2010 for disbursement of dividend. Copy of the order may be placed in the present files also. List these matters after four weeks.
(Ajay Rastogi),J.
VS Shekhawat /p.1/ 2CoA08Oct28misc.do