Supreme Court - Daily Orders
Maulana Hasrat Mohani Foundation vs N.C.T. Delhi on 18 April, 2016
Bench: Chief Justice, Uday Umesh Lalit
ITEM NO.13 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 218/2016
MAULANA HASRAT MOHANI FOUNDATION Petitioner(s)
VERSUS
N.C.T. DELHI AND ORS Respondent(s)
(with office report)
Date : 18/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Dr. Nafis A. Siddiqui, Adv.
Mr. Z.K. Faizan, Adv.
Mr. Mansoor Ali, Adv.
Mr. Shakeel Ahmed, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Post after two weeks.
(Ashok Raj Singh) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.04.19 17:44:02 IST Reason: