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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(6) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(6)It shall be the duty of the Secretary of the Board to maintain the minute books and circulate copies of proceedings to the members of the Board, the State Government and to such ether person as may be directed by the Board.