Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Haryana - Subsection Section 74(2) in Haryana Panchayati Raj Act, 1994 (2)In all matters not falling within the competence of the Executive Officer under this section or Section 73, the executive power of the Panchayat Samiti shall vest in the Chairman.
