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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Bihar - Subsection

Section 48(10) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(10)The number of posts in the category of counsellor, case worker or probation officer, house father or house mother, educator and vocational instructor shall proportionally increase with the increase in the capacity of the institution.