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State of Madhya Pradesh - Section

Section 34 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

34. Delegation of power, etc.

- The State Government and subject to the control so State Government, the Board or the District Committee, or the Collector or the Soil Conservation Officer may delegate to any officer or authority subordinate to it or to him any of the powers, functions and duties conferred and imposed on it or on him by or under this Act.