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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(f) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(f)Cost wholly or partly of hearing aid or artificial limb (including cost of replacing a limb) or calipers. Cost of hearing aid will be reimbursed as under: -