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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(9) in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002

(9)Notwithstanding anything contained in this Rule, certified copies of orders documents shall be supplied to the Registrar of Self-Supporting Cooperative Societies free of cost.