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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(3) in Tamil Nadu Chit Funds Act, 1961

(3)All inspecting Officers, Registrars and Chit Auditors shall discharge the duties impose upon them by or under this Act or the rules made thereunder under the general superintendence and control of the Director of Chits.