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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(a) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(a)unless provided otherwise by this Act or prevented by reasonable cause -
(i)to convene and preside over all meetings of the Board, and
(ii)to control in accordance with any regulations to be made in this