Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(6) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.) (6)[ Omitted.] [Clauses (4), (6) and (7) of section 3 omitted by Act VIII of 1956.]
