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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(1)(i) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(i)To implement the provisions of this Act, the Rules and the Bye-laws made thereunder in the principal market yard, sub-market yard (s) and market sub-yard(s).