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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Electricity Regulatory Commission (Renewable Energy Purchase Obligation) Regulations, 2010

(2)If the RPO for any of the year is not specified by the commissioner, the RPO specified for the previous year shall be continued beyond the period till any revision is effected by the commission in this regard.