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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Chattisgarh - Subsection

Section 59(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(3)The Administration Council, with the approval of the Vice-Chancellor, shall prescribe by Regulation fees that an enrolled student shall pay for the use of Cafeterias, Libraries, Laboratories and other Vishwavidyalaya Facilities etc.