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State of Rajasthan - Section

Section 1 in The Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956

1. Short title and Commencement.

- These rules may be called the Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956, and shall be deemed to have come into force with immediate effect.