Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(b) in The Chartered Accountants (Election to the Council) Rules, 2006 (b)if it is not printed by or under the authority of the Council or it is different in any manner from the ballot papers printed under rule 25; or
