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State of Kerala - Section

Section 26 in Kerala Spinners, Alappuzha (Acquisition and Transfer of Undertaking) Act, 2010

26. Act to over-ride all other enactments.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act or in any decree or order of any court, tribunal or authority.