Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act] Union of India - Subsection Section 134(2)(v) in Occupational Safety, Health and Working Conditions Code, 2020 (v)conditions and restrictions for entitlement of cash compensation under clause (iv) of sub-section (3) of section 25;