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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(1)(iii) in The Gujarat Medical Practitioners' Act, 1963

(iii)the register prepared and maintained under the Bombay Medical Act, 1912 (Bombay VI of 1912), the said Act as adapted and applied to the Saurashtra area of the State or any other corresponding law for the time being in force in any part of the State; or