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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(a) in Haryana Backward Classes (Reservation in Services and Admissions in Educational Institutions) Act, 2016

(a)considered for admission in educational institutions against the seats reserved therein for Backward Classes as specified in the Schedule; or