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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(d) in The National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980

(d)fails to deliver to the Central Government or the existing, or new, Government company, or any person or body of persons specified by that Government or Government company, any assets, books of account, registers or other documents in his possession.custody or control, relating to the undertakings of the Company; or