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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Himachal Pradesh - Subsection

Section 205(1)(i) in The Himachal Pradesh Municipal Corporation Act, 1994

(i)the details of the internal services, estimated cost for providing them, the extent of the liability of the owners of buildings and lands for the payment of the cost and the manner of payment of the same.