Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Chintels India Ltd vs Bhayana Builders Ltd. & Anr on 18 May, 2023

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~11
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 98/2023
                                       CHINTELS INDIA LTD.                                                           ..... Appellant
                                                     Through:                                        Mr. Rajshekhar Rao, Sr. Adv. `
                                                                                                     with Mr. Kotla Harshvardhan,
                                                                                                     Mr. Areeb and Ms. R. Arora,
                                                                                                     Advs.

                                                                            versus

                                       BHAYANA BUILDERS LTD. & ANR.        ..... Respondents
                                                   Through: Mr. Zoheb Hossain and Mr.
                                                             Kalp Saraiya, Advs. for R-1.
                                                             Mr. Jayant Mehta, Sr. Adv.
                                                             with Mr. Sameer Rohatgi, Ms.
                                                             Manmeet Kaur, Ms. Manmeet
                                                             Kaur, Mr. Chandan Malav, Mr.
                                                             Gurtejpal Singh, Ms. Gaurangi
                                                             Khanna, Mr. Kartikey Singh
                                                             Mr. Raghav Bhatia, Advs. for
                                                             respondents.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 18.05.2023 CM APPL. 24548/2023 Exemption allowed, subject to all just exceptions. Application shall stand disposed of.

FAO(OS) (COMM) 98/2023, CM APPL. 24546/2023 (Delay) & CM APPL. 24547/2023 (Lengthy list of dates & synopsis) Notice on I.A. 24546/2023.

Let the respondents file a reply on the said application within a period of three weeks from today.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:10:52 Let the matter be called again on 01.08.2023.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

MAY 18, 2023/bh This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:10:52