Delhi High Court - Orders
Chintels India Ltd vs Bhayana Builders Ltd. & Anr on 18 May, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 98/2023
CHINTELS INDIA LTD. ..... Appellant
Through: Mr. Rajshekhar Rao, Sr. Adv. `
with Mr. Kotla Harshvardhan,
Mr. Areeb and Ms. R. Arora,
Advs.
versus
BHAYANA BUILDERS LTD. & ANR. ..... Respondents
Through: Mr. Zoheb Hossain and Mr.
Kalp Saraiya, Advs. for R-1.
Mr. Jayant Mehta, Sr. Adv.
with Mr. Sameer Rohatgi, Ms.
Manmeet Kaur, Ms. Manmeet
Kaur, Mr. Chandan Malav, Mr.
Gurtejpal Singh, Ms. Gaurangi
Khanna, Mr. Kartikey Singh
Mr. Raghav Bhatia, Advs. for
respondents.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 18.05.2023 CM APPL. 24548/2023 Exemption allowed, subject to all just exceptions. Application shall stand disposed of.
FAO(OS) (COMM) 98/2023, CM APPL. 24546/2023 (Delay) & CM APPL. 24547/2023 (Lengthy list of dates & synopsis) Notice on I.A. 24546/2023.
Let the respondents file a reply on the said application within a period of three weeks from today.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:10:52 Let the matter be called again on 01.08.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
MAY 18, 2023/bh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 13:10:52