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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(g) in The Bombay Board and Faculty of Ayurvedic and Unani Systems of Medicine (Reconstitution And Reorganisation) Order, 1959.

(g)"pre-Reorganisation State of Bombay excluding the transferred territories" means the territories which immediately before the first day of November, 1956 were comprised in the State of Bombay, excluding the Abu area and the Karnataka area;