Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(5) in The Maharashtra Village Panchayats Act, 1959

(5)The number of offices reserved under this section shall be allotted by rotation to different panchayats in the prescribed manner.