Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 7 in The Jharkhand Agricultural Produce Markets Rules, 2000

7. Calling upon the constituencies to elect.

- As soon as may be after the final publication of lists of voters under sub-rule (v) of rule 5, the Election Officer shall call upon the constituencies to elect their representatives to the Market Committee on a date fixed by him in this behalf. Every such election shall take place between 9 A.M. to 4 P.M.