Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 16 in The M.P. Bhumi Vikas Rules, 1984 16. [ Application for permission for Development or for Building. [[Substituted by Notification No. F-3-127-XXXII-98, dated 3-2-2001 old Rule 16 runs as under:
