Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(1A) in The Bombay Smoke-Nuisances Act, 1912 (1A)[ "flue" or "chimney" means any "flue" or "chimney" joined to, connected with or forming part of a furnace;] [Clause (LA) was inserted by Bombay 10 of 1929, Section 2(1).]
