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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3)(a) in The Anna University of Technology, Madurai Act, 2010

(a)Save as otherwise provided, elected and nominated member of the Academic Council shall hold office for a period of three years and such member shall be eligible for election or nomination for another period of three years.