Jharkhand High Court
The State Of Jharkhand & Ors vs Param Hans Jha on 8 May, 2019
Author: Aniruddha Bose
Bench: Chief Justice, Anubha Rawat Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L. P. A. No. 152 of 2018
The State of Jharkhand & Ors ... ... Appellants
Vs.
Param Hans Jha ... ... Respondent
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellants : Mr. Anup Kr. Agarwal, A.C. to G.A.-V For the Respondent : Mr. Ajit Kumar, Advocate
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Order No. 05 : Dated 8th May, 2019 Aniruddha Bose, CJ.
I.A. No. 2677 of 2018 The present application is for condonation of delay of 378 days in filing the appeal.
The sole respondent wants to file counter-affidavit to this application.
Let such counter-affidavit be filed by 10th June, 2019. Rejoinder thereto, if any, be filed by 20th June, 2019.
The appeal shall be listed on 1st July, 2019.
(Aniruddha Bose, C.J.) (Anubha Rawat Choudhary, J.) AKT/Binit