Madhya Pradesh High Court
Gomalal vs The State Of Madhya Pradesh on 27 September, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
CRA No. 12346 of 2023
(GOMALAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 27-09-2023
Shri H.C.Tripathi, learned counsel for the appellant..
Shri Rahul Solanki, learned Govt.Advocate for the respondent/State.
Learned counsel for the respondent/State is directed to serve the victim before the next date of hearing.
List in the next week.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 27-09-2023 17:45:27