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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(b) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(b)the subscription made under this rule shall be deposited in a bank in the name of each officer or other employee by the Authority in which such officer or other employee is working and it shall credit its contribution, if any, to such accounts every month.