Patna High Court - Orders
The State Bank Of India vs M/S Purnea Cold Storage on 15 May, 2013
Bench: Chief Justice, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No. 1743 of 2012
In
Civil Writ Jurisdiction Case No. 8746 of 2012
With
Interlocutory Application No. 7296 of 2012
In
Letters Patent Appeal No. 1743 of 2012
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The State Bank of India
.... .... Appellant/s
Versus
M/S Purnea Cold Storage & Anr.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Dr. Binay Kumar Singh, Advocate.
For the Respondent/s : --------
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 15-05-2013Respondent no. 1 is reported unserved.
Issue notice to the respondent no. 1 afresh, to be made returnable on 17th July 2013.
Notice will be served through Court process as well as by registered post A/D. Requisites will be filed within one week from today.
The returned copy will be sent again.
(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Ashwini/-