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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(5) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(5)Every such occupier, owner or other person as aforesaid shall send a copy of every such agreement to the Collector and Cane Commissioner within a week from the date on which it is entered into.] [Added by Act No.25 of 1976.]