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Gujarat High Court

Banaskantha District Co­Op. Milk ... vs Assistant Commissioner Of Income Tax on 29 April, 2015

Bench: M.R. Shah, S.H.Vora

    C/SCA/7814/2015                                                   ORDER



       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                      SPECIAL CIVIL APPLICATION  NO. 7814 of 2015

=============================================
             BANASKANTHA DISTRICT CO­OP. MILK PRODUCERS UNION 
                             LTD....Petitioner(s)
                                   Versus
            ASSISTANT COMMISSIONER OF INCOME TAX....Respondent(s)
=============================================
Appearance:
MR TEJ  SHAH, ADVOCATE for the Petitioner(s) No. 1
=============================================

                CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                       and
                       HONOURABLE MR.JUSTICE S.H.VORA
 
                                   Date : 29/04/2015
 
                                     ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE returnable on 04.05.2015. Direct service is permitted  today.

(M.R. SHAH, J.)  (S.H. VORA, J.)  Ajay Page 1 of 1