Gujarat High Court
Banaskantha District CoOp. Milk ... vs Assistant Commissioner Of Income Tax on 29 April, 2015
Bench: M.R. Shah, S.H.Vora
C/SCA/7814/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7814 of 2015
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BANASKANTHA DISTRICT COOP. MILK PRODUCERS UNION
LTD....Petitioner(s)
Versus
ASSISTANT COMMISSIONER OF INCOME TAX....Respondent(s)
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Appearance:
MR TEJ SHAH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE S.H.VORA
Date : 29/04/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE returnable on 04.05.2015. Direct service is permitted today.
(M.R. SHAH, J.) (S.H. VORA, J.) Ajay Page 1 of 1