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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(3)A secondary standards shall be verified with the reference standard at least once in every period of five years, adjusted, if necessary, and marked with the date of verification, by the Superintendent.