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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(5) in The West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005

5.1- The charges described in the foregoing clauses are only for providing the electric supply line, plant, etc. and do not include any charges for the meter.