Section 9(1)(d) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

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State of Uttar Pradesh - Subsection

Section 9(1)(d) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(d)to hold examinations for and to grant and confer degrees, diplomas and others academic distinctions to and on persons who-

(i)have pursued a course of study, or

(ii)have carried on research in the Institute.