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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(2)(iv) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(iv)that suitable measures shall be taken to prevent the chair, cage, skip or other receptacle from spinning or tipping in a manner dangerous to any occupant therein.