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[Cites 0, Cited by 0] [Section 37A] [Entire Act]

State of Rajasthan - Subsection

Section 37A(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)The contractor shall arrange to print royalty receipt books in form No. 12A/12 B, as the case may be, at his own expenses and get stamped from the concerned Assistant Mining Engineer/Mining Engineer office.