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State of Punjab - Section

Section 14 in The Punjab Gram Nyayalayas Rules, 2010

14. Inspection of Gram Nyayalaya.

- Every Gram Nyayalaya shall be inspected preferably twice a year by the Chief Judicial Magistrate. He shall issue such instructions as he may deem necessary for proper functioning of Gram Nyayalaya and shall submit a report to the High Court through proper channel.