Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Maharashtra - Subsection Section 91(3) in Maharashtra Land Revenue Code, 1966 (3)Such forecast and proposals shall be despatched to every member of each of the two Houses of the State Legislature not less than twenty-one days before the commencement of a session thereof.
