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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92(1)(vii) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(vii)such powers, duties and functions as may be entrusted by the State Government with the consent of the Kshettra Panchayat.