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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(19) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(19)[Chennai] [Substituted for the word 'Madras ' by City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] City Road Development and Traffic Planning Committee;