Himachal Pradesh High Court
Boby Mehta vs . H.P. Union Of India & Others on 22 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Boby Mehta vs. H.P. Union of India & others .
CWP No. 1438 of 2022 22.08.2022 Present: Mr. Abhishek Dulta and Mr. Vishal Verma, Advocates, for the petitioners.
Mr. Balram Sharma, Assistant Solicitor General of India, for the respondents.
List on 23.08.2022.
We make it clear that the interim order shall continue to operate till then, however, only to the extent of category of Fireman.
( A.A. Sayed )
Chief Justice
August 22, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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