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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(8) in The Kerala Minimum Wages Rules, 1958

(8)Every employer shall maintain a visit book in which an inspector visiting the establishment may record his remarks regarding any defects that may come to his notice at the time of his inspection and shall produce it whenever required to do so by any Inspector having jurisdiction.] [Added by Notification No. 1624/EI/73/LBR dated 22-8-1973.]