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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(c) in The Goa Fiscal Responsibility and Budget Management Act, 2006

(c)reduce the ratio of fiscal deficit to Gross State Domestic Product beginning from the financial year 2006 - 2007 with medium term goal of not being more than three per cent of fiscal deficit to Gross State Domestic product to be attained by 31st March, 2009, and adhere to it thereafter;